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SAT Allows PNB Housing Finance to Seek Vote on Capital Deal with Carlyle - (22 Jun 2021)

CAPITAL MARKET

Securities Appellate Tribunal has allowed PNB Housing Finance to seek vote from the shareholders on Rs, 4000 Crores capital deal with American Private Equity Carlyle and other investors.

Tags : SECURITIES APPELLATE TRIBUNAL   PNB HOUSING FINANCE  

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