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Bombay HC:4 Weeks Anticipatory Bail Granted to Journalist in FIR Over Tweet on Ghaziabad Incident - (21 Jun 2021)

CRIMINAL

Bombay High Court has granted 4 weeks transit anticipatory bail to journalist Rana Ayyub in the FIR registered by the Uttar Pradesh police over her tweet on the Ghaziabad incident relating to the assault of an elderly Muslim man.

Tags : BOMBAY HC   ANTICIPATORY BAIL  

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