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Kerala HC Grants Protection from Arrest to Lakshadweep Filmmaker Aisha Sultana - (21 Jun 2021)

CRIMINAL

Kerala High Court has granted interim protection from arrest for a week to Lakshadweep filmmaker Aisha Sultana in the sedition case registered against her over her "bioweapon" remark during a television debate earlier this month.

Tags : KERALA HC   AISHA SULTANA  

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