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Uttarakhand HC Seeks SOPs for Char Dham Yatra - (21 Jun 2021)

CIVIL

Uttarakhand High Court has asked the State Government to frame a Standard Operating Procedure(SOP) for the Char Dham Yatra. The court has warned that there should not be any laxity as seen previously during the Kumbh Mela.

Tags : UTTARAKHAND HC   CHAR DHAM YATRA  

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