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Allahabad HC: Incomplete & Defective Gang Charts in UP Resulting in Easy Bail for Accused - (21 Jun 2021)

CRIMINAL

Allahabad High Court has taken serious note of "half backed" gang-charts being filed under the U.P. Gangsters and Anti-Social Activities (Prevention) Act, 1986 that ultimately helps alleged gangsters in "easily obtaining bail", thereby threatening the order of the civil society.

Tags : ALLAHABAD HC   BAIL  

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