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Allahabad HC Refuses to Entertain Plea for Disposal of Dead Bodies Buried Near Ganga - (21 Jun 2021)

CIVIL

Allahabad High Court has refused to entertain a petition seeking disposal of the dead bodies buried near Ganga River at different ghats in Prayagraj, questioning the Petitioner as to whether it is the State's responsibility if there is a death in a family.

Tags : ALLAHABAD HC   DEAD BODIES  

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