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Orissa HC: Anticipatory Bail Plea of Journalist Suman Chattopadhyay Dismissed - (21 Jun 2021)

CRIMINAL

Orissa High Court has dismissed the anticipatory bail plea filed by journalist Suman Chattopadhyay apprehending arrest by the CBI in connection with the Chit Fund Scam case.

Tags : ORISSA HC   ANTICIPATORY BAIL  

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