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Gauhati HC to DLSA: Identify Families Who Need Assistance in Form of Food Grains, Other Materials - (21 Jun 2021)

CIVIL

Gauhati High Court has directed Secretary, District Legal Services Authority, Kamrup (DLSA) to identify families wanting assistance in the form of food grains and other necessary supplies in slum areas due to Covid.

Tags : GAUHATI HC   FOOD GRAINS  

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