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Kerala High Court Extends Validity of All Interim Orders Till June 29 - (18 Jun 2021)

CIVIL

Kerala High Court has extended the validity of interim orders passed by this Court till June 29 2021, owing to continuation of lockdown in the State till 16th June 2021, citing inability to carry out normal court proceedings.

Tags : KERALA HIGH COURT   EXTENSION OF VALIDITY OF ORDERS  

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