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Ministry of Road Transport and Highways Issues Advisory for Extension of Validity of Documents - (18 Jun 2021)

MOTOR VEHICLES

Ministry of Road Transport And Highways has issued an advisory declaring extension of validity of documents related to the Motor Vehicles Act, 1988 and the Central Motor vehicle Rules, 1989 and for the relaxation of permit fees and taxes.

Tags : MINISTRY OF ROAD TRANSPORT AND HIGHWAYS   ADVISORY FOR EXTENSION OF VALIDITY OF DOCUMENTS  

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