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Supreme Court Rejects MD Students' Plea to Postpone Final Year Exams - (18 Jun 2021)

EDUCATION

Supreme Court has refused to pass orders for postponement of final year examinations of Post Graduate medical courses in a a plea filed by a group of 29 Doctors Post-graduate Medical Residents. The Court has observed that the dates of exams are to be announced by several universities spread over the country and hence no general orders can be passed by the Court.

Tags : SUPREME COURT   POSTPONEMENT OF FINAL YEAR EXAMINATIONS  

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