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Ministry of Information and Broadcasting Amends Cable Television Network Rules 1994 - (18 Jun 2021)

MEDIA AND COMMUNICATION

Union Ministry of Information and Broadcasting has amended the Cable Television Network Rules, 1994, in order to set up a three-tier mechanism for redressal of viewers’ grievance relating to content broadcasted by Television channels in contravention of Programme Code or Advertising Code.

Tags : UNION MINISTRY OF INFORMATION AND BROADCASTING   CABLE TELEVISION NETWORK RULES 1994  

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