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Bombay HC Extends Private Hospital Stay of Father Stan Swamy Till July 5 - (18 Jun 2021)

CRIMINAL

Bombay High Court has extended 84-year-old tribal rights activist from Ranchi Father Stan Swamy's private hospital stay till July 5th after perusing his Medical report which stated that he continues to be critical and requires intensive care. He is accused in the Bhima Koregaon - Elgar Parishad caste-based violence case.

Tags : BOMBAY HIGH COURT   PRIVATE HOSPITAL STAY OF FATHER STAN SWAMY  

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