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Kerala HC Dismisses Writ Challenging Draft Lakshadweep Development Authority Regulation 2021 - (18 Jun 2021)

CIVIL

Kerala High Court has dismissed a writ petition challenging the draft Lakshadweep Development Authority Regulation 2021 which proposes to develop towns on inhabited Lakshadweep islands.

Tags : KERALA HIGH COURT   DRAFT LAKSHADWEEP DEVELOPMENT AUTHORITY REGULATION 2021  

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