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Madras HC Refuses to Accept Counter Affidavit by HR&CE Department in Case of Theft of Ancient Idols - (18 Jun 2021)

CRIMINAL

Madras High Court has refused to accept a counter affidavit filed by the Hindu Religious and Charitable Endowments (HR&CE) department, during the previous All India Anna Dravida Munnetra Kazhagam regime, in a case related to theft of ancient idols and temple jewellery. The Court has directed the department to reconsider its stand since there has been a change in government.

Tags : MADRAS HIGH COURT   THEFT OF ANCIENT IDOLS AND TEMPLE JEWELLERY  

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