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Madras HC Grants Anticipatory Bail to Youth from Arrest for Sharing Child Pornographic Content - (18 Jun 2021)

CRIMINAL

Madras High Court has granted anticipatory bail to a youth who apprehended arrest for sharing child pornographic content, observing that the menace of child pornography can be tackled only if all inculcate the right values.

Tags : MADRAS HIGH COURT   CHILD PORNOGRAPHIC CONTENT  

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