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P&H HC Dismisses Petition Seeking Second Autopsy of the Body of Gangster Jaipal Singh - (18 Jun 2021)

CRIMINAL

Punjab and Haryana High Court has dismissed a petition filed by slain gangster Jaipal Singh Bhullar’s father seeking directions to the State of Punjab to conduct a second autopsy of his son’s body either at PGIMER in Chandigarh or AIIMS, Delhi.

Tags : PUNJAB AND HARYANA HIGH COURT   SECOND AUTOPSY OF THE BODY OF GANGSTER JAIPAL SINGH  

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