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MP HC Revokes Order Restraining MPERC from Revising Power Tariff for Different Consumers - (18 Jun 2021)

ELECTRICITY

Madhya Pradesh High Court has revoked its order restraining Madhya Pradesh Electricity Regulatory Commission (MPERC) from revising the power tariff for different categories of consumers.

Tags : MADHYA PRADESH HIGH COURT   REVISING POWER TARIFF FOR DIFFERENT CONSUMERS  

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