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Gauhati HC Asks Authority to Identify Areas Where Marginalized Families Need Assistance - (18 Jun 2021)

CIVIL

Gauhati High Court has asked authorities of Kamrup Metropolitan district to identify the areas where marginalised families need assistance in form of foodgrains and other materials during the Covid-19 pandemic and directed them to provide help to such people immediately.

Tags : GAUHATI HIGH COURT   ASSISTANCE TO MARGINALIZED FAMILIES  

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