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SEBI Bars Shri Research Services and Proprietor from Market for Two Years - (18 Jun 2021)

CAPITAL MARKET

Securities and Exchange Board of India has barred Shri Research Services and its proprietor Gourav Kumar Gour from the securities markets for at least two years and has asked them to refund the money that was collected by providing unauthorised investment tips to investors.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   SHRI RESEARCH SERVICES  

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