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Madhya Pradesh High Court Decides to Provide Weblink to Access Live Court Proceedings - (17 Jun 2021)

CIVIL

Madhya Pradesh High Court has decided that it will start providing the web links on its website so that the same could be accessed and court proceedings could be viewed which are currently being held via video conferencing mode.

Tags : MADHYA PRADESH HIGH COURT   WEBLINK TO ACCESS LIVE COURT PROCEEDINGS  

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