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Delhi Court Directs Immediate Release of Natasha Narwal, Devangana Kalita and Asif Iqbal Tanha - (17 Jun 2021)

CRIMINAL

Delhi Court has observed that it cannot be a plausible reason for keeping Natasha Narwal, Devangana Kalita and Asif Iqbal Tanha - who have already been granted by the Delhi High Court on June 15 - imprisoned. Accordingly, the Court has directed their immediate release from the Tihar Jail.

Tags : DELHI COURT   RELEASE OF NATASHA NARWAL   DEVANGANA KALITA AND ASIF IQBAL TANHA  

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