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Supreme Court Accepts CBSE and ICSE Scheme for Evaluation of Students - (17 Jun 2021)

EDUCATION

Supreme Court has accepted the scheme formulated by CBSE and ICSE for evaluation of students, while asking the Boards to incorporate the provision for dispute resolution in case students want correction of final result declared, and to provide a timeline for optional exams would be declared.

Tags : SUPREME COURT   CBSE AND ICSE SCHEME FOR EVALUATION OF STUDENTS  

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