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SEBI Notifies Promoters and Directors Dealings to be Brought Under System Driven Disclosures - (17 Jun 2021)

CAPITAL MARKET

Securities and Exchange Board of India has decided to bring listed companies' promoters and directors' dealings in listed debt securities under the purview of system driven disclosures. The stock exchanges and depositories have to make necessary arrangements so that disclosures pertaining to listed debt securities along with equity shares and equity derivative instruments are disseminated on the websites of respective bourses from 1st July, 2021.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   PROMOTERS AND DIRECTORS DEALINGS  

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