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Uttarakhand High Court Refuses to Stay Release of Movie, ‘Sherni’ - (17 Jun 2021)

MEDIA AND COMMUNICATION

Uttarakhand High Court has refused to stay the streaming of ‘Sherni’ – a movie which is scheduled to be released on 18th June, 2021 on an OTT platform. The Court has listed the petition for further hearing on 23rd June, 2021.

Tags : UTTARAKHAND HIGH COURT   STAY RELEASE OF MOVIE   ‘SHERNI’  

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