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A.P. HC Passes Interim Order Imposing Stay on APPSC Group-I Interviews for Four Weeks - (17 Jun 2021)

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Andhra Pradesh High Court has passed an interim order imposing a stay for four weeks on the APPSC Group-I interviews scheduled to begin on 17th June, 2021, following objections raised by the candidates to the method of evaluation of the Mains examination papers.

Tags : ANDHRA PRADESH HIGH COURT   APPSC GROUP-I INTERVIEWS  

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