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Bombay HC Asks Maharashtra Govt to Examine in Alleged Illegal Distribution of Remdesivir - (17 Jun 2021)

CIVIL

Bombay High Court has asked the Maharashtra Government to seriously examine the role of MLA Zeeshan Siddique and actor Sonu Sood regarding the alleged illegal distribution of crucial anti-viral drug Remdesivir, through social media, noting that it seemed like a case of a parallel unauthorized agency.

Tags : BOMBAY HIGH COURT   ALLEGED ILLEGAL DISTRIBUTION OF REMDESIVIR  

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