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Allahabad HC Dismisses Plea Seeking Compensation for Loss of Life Due to Lack of Treatment - (17 Jun 2021)

CIVIL

Allahabad High Court has dismissed a plea seeking compensation for the loss of life of Petitioner's father who had contracted COVID-19 and died allegedly because he did not get the proper and timely treatment.

Tags : ALLAHABAD HIGH COURT   COMPENSATION FOR LOSS OF LIFE  

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