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Karnataka HC Dismisses Plea Questioning Decision to Postpone NEET Exams - (16 Jun 2021)

EDUCATION

Karnataka High Court has dismissed a petition filed questioning the decision of the government to postpone the National Eligibility-cum-Entrance Test (NEET) exams, for a further period of four months from the earlier stipulated date.

Tags : KARNATAKA HIGH COURT   POSTPONE NEET EXAMS  

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