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Allahabad HC Upholds UP Govt's Order Cancelling Takeover of 7 Educational Institutions - (16 Jun 2021)

EDUCATION

Allahabad High Court has upheld order of Yogi-Adityanath led Uttar Pradesh Government, cancelling an earlier order issued by the then ruling political dispensation—Samajwadi Party whereby seven private educational institutions had been provincialized (taken over).

Tags : ALLAHABAD HIGH COURT   TAKEOVER OF 7 EDUCATIONAL INSTITUTIONS  

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