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Karnataka HC Directs to Issue Directions to State Police to Prevent Leak of Information to Media - (16 Jun 2021)

CRIMINAL

Karnataka High Court has directed the state government to issue comprehensive directions to the State police, to ensure that before investigation is completed no information is divulged by the police to the media about the ongoing probe.

Tags : KARNATAKA HIGH COURT   PREVENT LEAK OF INFORMATION TO MEDIA  

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