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Madras HC to Consider on Complete Prohibition on Elephants Being Kept as Captive Animals - (16 Jun 2021)

ENVIRONMENT

Madras High Court has observed that it may consider whether in future there should be a complete prohibition on elephants being kept as captive animals for various temple duties or as beasts of burden. The Court has further added that the appropriate body of the State should immediately look into the well-being of the captive elephants in the State and file a report.

Tags : MADRAS HIGH COURT   COMPLETE PROHIBITION ON ELEPHANTS  

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