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SC Grants Time to NMC to File Reply in Plea Seeking Mandating Induction of Foreign Medical Graduates - (16 Jun 2021)

EDUCATION

Supreme Court has granted three week's time to the National Medical Commission to file its reply in the plea filed seeking direction mandating the induction of Foreign Medical Graduates in the healthcare workforce of the country to augment the ailing healthcare system. The Court has also granted one week's time to the petitioners to reply and file their rejoinder to the Commission's affidavit.

Tags : SUPREME COURT   INDUCTION OF FOREIGN MEDICAL GRADUATES  

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