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MCA Allows Board of Directors to Approve Financial Statements, Board’s Report via Video Conferencing - (16 Jun 2021)

COMPANY

Ministry of Corporate Affairs (MCA) has scrapped the Rule restraining the presentation of approval of the annual financial statements, approval of the Board’s report etc. via video conferencing. The government has notified the Companies (Meetings of Board and its Powers) Amendment Rules, 2021 which seeks to amend the Companies (Meetings of Board and its Powers) Rules, 2014.

Tags : MINISTRY OF CORPORATE AFFAIRS   APPROVE FINANCIAL STATEMENTS   BOARD’S REPORT VIA VIDEO CONFERENCING  

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