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Central Board of Direct Taxes Notifies Cost Inflation Index for FY 2021-22 - (16 Jun 2021)

DIRECT TAXATION

Central Board of Direct Taxes has notified the cost inflation index (CII) for the financial year (FY) 2021-22 in a notification dated 12th June, 2021, setting it at 317.

Tags : CENTRAL BOARD OF DIRECT TAXES   COST INFLATION INDEX  

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