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Gauhati HC Seeks Government Reply on Alleged Brutal Attack on Frontline Medical Workers - (16 Jun 2021)

CIVIL

Gauhati High Court has sought Assam Government's reply, taking note of alleged brutal attack on frontline medical workers (Doctors, Nurses & ward boys by attendants of a covid patient and group of persons in the Udali Model Hospital, Hojai District of Assam on 1st June 1, 2021. The Court has directed the Assam Government to specify measures taken by the Government or the measures it proposes to take to ensure that such incidents do not happen in future within two weeks.

Tags : GAUHATI HIGH COURT   ALLEGED BRUTAL ATTACK ON FRONTLINE MEDICAL WORKERS  

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