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Madras HC Issues Notice on Plea for Payment of Ex-Gratia to Covid Victims - (15 Jun 2021)

CIVIL

Madras High Court has issued notice to the National Disaster Management Authority on a petition seeking ex-gratia payment to families of persons who have died due to COVID-19 Disaster.

Tags : MADRAS HIGH COURT   PAYMENT OF EX-GRATIA TO COVID VICTIMS  

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