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SC Quashes Criminal Cases Against Italian Marines in Enrica Lexie Case Accepting Compensation - (15 Jun 2021)

CRIMINAL

Supreme Court has quashed the criminal proceedings pending in India against against two Italian Marines -Massimilano Latorre and Salvatore Girone - with respect to the 2012 sea-firing incident near Kerala coast which killed two Indian fishermen, accepting the compensation of Rs 10 crores deposited by the Republic of Italy.

Tags : SUPREME COURT   ENRICA LEXIE CASE  

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