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Delhi HC Grants Bail to Devangana Kalita, Natasha Narwal and Asif Iqbal Tanha in Delhi Riots Case - (15 Jun 2021)

CRIMINAL

Delhi High Court has allowed bail to Asif Iqbal Tanha and Pinjra Tod activists Natasha Narwal and Devangana Kalita in the Delhi riots larger conspiracy case under Unlawful Activities (Prevention) Act, 1967.

Tags : DELHI HIGH COURT   DEVANGANA KALITA   NATASHA NARWAL AND ASIF IQBAL TANHA  

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