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Calcutta HC Refuses to Stay Probe Against BJP MLA & LOP in WB Assembly Suvendu Adhikari - (15 Jun 2021)

CIVIL

Calcutta High Court has refused to stay police probe in connection with Tarpaulin theft in which leader of the Opposition in the West Bengal State Assembly, Suvendu Adhikari has been named as an accused in the related First Information Report.

Tags : CALCUTTA HIGH COURT   BJP MLA & LOP IN WB ASSEMBLY SUVENDU ADHIKARI  

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