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Delhi HC Directs to Block Defamatory Tweet, Social Media Posts Against India Today - (15 Jun 2021)

MEDIA & COMMUNICATION

Delhi High Court has directed 'TheCognate' to block the tweet in the form of infographic and other social media posts made against India Today News Channel alleging to show that there has been a contrasting and biased approach in its reporting against Muslim community concerning COVID protocol violations relating to religious gatherings at Kumbh Mela and Mecca Masjid.

Tags : MADRAS HC: STATE SHOULD CONSIDER ON APPLICATIONS TO TRANSGENDER BOARD  

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