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Delhi HC Seeks Facebook, Instagram Reply on Plea Against "Abusive" Posts on Hindu Goddesses - (15 Jun 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice and sought replies from Facebook Inc and its subsidiary, Instagram, on a petition objecting to the publication of "highly obnoxious and objectionable posts" on Hindu goddesses on Instagram by a user.

Tags : DELHI HIGH COURT   FACEBOOK   INSTAGRAM  

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