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Karnataka HC Refuses to Entertain Plea for Free Car Parking Space in Malls, Multiplexes - (15 Jun 2021)

CIVIL

Karnataka High Court has refused to entertain a petition filed by a social activist seeking directions to the authorities to ensure that Commercial Complexes (Malls) do not collect parking fee/charges from their customers/visitors, allowing the counsel to withdraw the petition.

Tags : KARNATAKA HIGH COURT   FREE CAR PARKING SPACE IN MALLS   MULTIPLEXES  

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