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Orissa HC Dismisses Plea for CCTV Coverage of Treatment Given to Covid-19 Patients - (15 Jun 2021)

CIVIL

Orissa High Court has dismissed a Public Interest Litigation seeking installation of CCTV cameras and display boards in all the COVID-19 hospitals to make the treatment to Corona patients more transparent and accountable to public, observing that the Petitioner did not take into account the implications that such a move may have on the privacy of patients admitted in various hospitals.

Tags : ORISSA HIGH COURT   CCTV COVERAGE OF TREATMENT OF COVID-19 PATIENTS  

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