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Consortium of NLUs Announces CLAT-2021 to be Held on July 23 - (15 Jun 2021)

EDUCATION

Consortium of National Law Universities has announced that CLAT-2021 will be held on 23rd July, 2021 in offline mode between 2 and 4 PM for both Undergraduate and Post-Graduate programmes with all COVID 19 safety protocols being observed.

Tags : CONSORTIUM OF NATIONAL LAW UNIVERSITIES   CLAT-2021  

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