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A.P. HC Reinstates Ashok Gajapathi Raju as Chairman of MANSAS Trust - (15 Jun 2021)

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Andhra Pradesh High Court has struck down Government Orders through which Sanchaita Gajapathi Raju was appointed as the hereditary trustee/chairperson of Sri Varaha Lakshmi Narasimha Vari Devasthanam at Simhachalam and the MANSAS (Maharaja Alak Narayan Society of Arts & Science) Trust respectively, and ordered that P. Ashok Gajapathi Raju be reinstated as chairman of both the trusts.

Tags : ANDHRA PRADESH HIGH COURT   ASHOK GAJAPATHI RAJU  

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