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Telangana HC Directs Telangana State Public Service Commission Officers to Appear in Contempt Case - (15 Jun 2021)

CONTEMPT OF COURT

Telangana High Court has directed Telangana State Public Service Commission Chairman B. Janardhan Reddy, who earlier worked as School Education Principal Secretary and present School Education Principal Secretary Sandeep Kumar Sultania to appear before it on 16th June, 2021 in a contempt of court case.

Tags : TELANGANA HIGH COURT   TELANGANA STATE PUBLIC SERVICE COMMISSION OFFICERS  

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