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Kerala High Court Seeks Response in Plea for Import of Drug for Rare Disease - (14 Jun 2021)

CIVIL

Kerala High Court has sought the response of the Principal Secretary of State and Director of Health Services in a petition urging for the Government assistance for the import of a drug which is the only cure for 5-month old suffering from a rare disease, Spinal Muscular Atrophy.

Tags : KERALA HIGH COURT   IMPORT OF DRUG FOR RARE DISEASE  

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