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Bar Council of India Extends Last Date of Registration for All India Bar Examination XVI - (14 Jun 2021)

EDUCATION

Bar Council of India (BCI) has decided to extend the last date of registration for the All India Bar Exam (AIBE) XVI till 15th July, 2021. The rescheduled date for AIBE-XVI is yet to be notified.

Tags : BAR COUNCIL OF INDIA   ALL INDIA BAR EXAMINATION XVI  

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