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Allahabad HC Directs State on Policy for Provision of Compensation to Illegally Detained Citizens - (14 Jun 2021)

CRIMINAL

Allahabad High Court has directed the State Government to strictly implement its policy of granting compensation to a citizen, who has been illegally detained, stressing that the award of compensation for harassment by public authorities not only compensates the individual, satisfies him personally but helps in curing social evil.

Tags : ALLAHABAD HIGH COURT   ILLEGALLY DETAINED CITIZENS  

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